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  • Deeds & Drafts / BOND-TO-SECURE-THE-PERFORMANCE-OF-AN-AGREEMENT-WITHOUT-RECITALS

Deeds & Drafts

BOND TO SECURE THE PERFORMANCE OF AN AGREEMENT WITHOUT RECITALS

 

BY THIS BOND I ____________________________________ (insert the name, address etc. obligor) bind myself to __________________________ (insert the name, address etc. obligee) for the payment to him of the sum of Rs.______________.

Sealed with my seal this ________ day of __________.

NOW THE ABOVE-WRITTEN OBLIGATION is conditioned to be void in case the above-bounded (obligor) or his personal representatives shall henceforth at all times perform and observe the stipulations, provisions and conditions on his and their part to be performed and observed and contained in an agreement dated ______ and made between parties.

Signed etc.

[Signature and seal of obligor]


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