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  • Deeds & Drafts / ANNEXURE-G

Deeds & Drafts

ANNEXURE ‘G’

MINISTRY/DEPARTMENT/OFFICE OF

 

No………………..

Dated……………….

Applicant’s photo

 

(No Objection Certificate issuing officer should attest the photograph of the applicant with his/her signature and rubber stamp in such a way that half the signature and stamp appear on the photograph and half on the certificate.)

 

NO-OBJECTION CERTIFICATE

 

Shri/Smt/Miss……………………………s/o……………………………….,who is an Indian national, is employed in this office as…………………………………………………...from……….......till date. This Ministry/Department/Office has no objection to his/ her obtaining a passport. (Signature of Controlling/Administrative authority) Telephone/Fax/email ……………………………...

Note:-

(a)    The officer authorized to issue NOC should sign with name and stamp and must provide contact details for verification by Passport Authority.

 

(b)   NOC will be valid for six months from date of issue. Applicant’s Photo


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