Promissory note to be executed by the purchaser in the case of sale by authorised selling agent/distributor of machinery manufacturer
No. ___________
Place___________
Date __________
Rs. ____________
_____________ days/months/years after date (inclusive of days of grace) we ___________, promise to pay at __________ Bombay/Calcutta/Delhi/Madras or at the __________________________ Bank of India, Bombay/Calcutta/Delhi/Madras to ________ authorised selling agents/distributors for _________ or Order the sum of Rupees _________ inclusive of interest at ______% per annum for value received.
