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  • Deeds & Drafts / Letter-to-be-sent-to-the-Unit-Trust-of-India-in-the-case-of-advances-against-units-held-on-blank-transfer

Deeds & Drafts

Letter to be sent to the Unit Trust of India in the case of advances against units held on blank transfer

The Unit Trust of India _____________

_________________

Dear Sir,

Advances against security of Units

We forward herewith a letter(s), dated _________ from the unit holder(s) mentioned hereunder who has/have executed blank signed, dated/undated transfer deeds. The income warrants issued by you relating to the units may be forwarded to us till the authority is revoked by the unit holder(s) and confirmed by us. Please also note to inform us in case you receive any request for issue of duplicates of the units covered by the mandate letter(s) enclosed.

Please acknowledge receipt. Name of the holder(s)

  1. ____
  2. ____
  3. ____

Yours faithfully,

Manager.


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