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  • Deeds & Drafts / Advocate-complaint-exemption

Deeds & Drafts

ANNEXURE A

 

 

HIGH COUR TO ____________________

APPELLATE SIDE

 

 

Receipt Showing Court Fee Paid

________No._______ _______Vs_______

 

PARTICULAR

AMOUNT

 

 

 

 

 

 

 

 

 

 

 

 

TOTAL

 

 

 

Date: _________

                                       Signature of Receiving Clerk

 

 

ANNEXURE A

HIGH COUR TO____________________

APPELLATE SIDE

Receipt Showing Court Fee Paid

________No._______  _______Vs_______

 

 

 

PARTICULAR

AMOUNT

 

 

 

 

 

 

 

 

 

 

 

 

TOTAL

 

Date: _________

                                       Signature of Receiving Clerk

 

 

 


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