MEMO OF APPEARANCE OF AN ADVOCATE
IN THE COURT OF LD. SUB JUDGE 1st CLASS ________________
Civil Suit No: _______ 20___
Plaintiff
Versus
Defendants
MEMO OF APPEARANCE
Respectfully Sheweth:
In the above noted case I have been instructed by the defendants to put in appearance o their behalf for today, ie: on _________
(Name of Place)
__________
Advocate,
___________
ADVOCATE MENTION MEMO
IN THE HIGH COURT AT ____________________
Mention Memo
1. Number & Nature of case: _________
2. Party seeking posting: Petitioner
3. Name of Advocate of : _________
party seeking posting.
4. Name of Advocate : _________
appearing for the
opposite party
5. Mention for: Order
6. Reason for the mention: _________
7. Date on which posting is sought: _________
(Name of Place)
Date: _________
Advocate,
__________________