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  • Deeds & Drafts / ADVOCATE-MENTION-MEMO

Deeds & Drafts

ADVOCATE MENTION MEMO

 

IN THE HIGH COURT AT ____________________

Mention Memo

 

 

1.    Number & Nature of case:    _________

2.    Party seeking posting:           Petitioner

3.    Name of Advocate of    :      _________

       party seeking posting.

4.    Name of Advocate       :       _________

       appearing for the

       opposite party

5.    Mention for:                    Order

6.    Reason for the mention:        _________

7.    Date on which posting is sought: _________

 

 

(Name of Place)

Date: _________

Advocate,

__________________

 

 

 


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