ASSIGNMENT OF BOND
BE IT KNOWN TO ALL MEN that I, ____________________ the person named as the Obligor in the Bond, dated __________, executed in my favour by ___________ of _________________ etc. in the sum of Rs. ________ hereby transfer and assign absolutely all my rights, title and interest in the said Bond to ________________ of ____________________ etc. he having paid me the sum of ________________ which I accept as full consideration of the said Bond.
SIGNED, dated and delivered at ______________ this the _______ day of _______, 20_______.
WITNESS:
1. .
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