INDEMNITY IN THE FORM OF LETTER

 

To

The Manager,

_____________________,

_____________________

 

In consideration of your agreeing to pay me the sum of Rs. _________ (_________), being the amount of ______________, ___________., son of _________, caste _________, residing at _________, who died a member of a joint ______________, I _________, son of _________, caste _________, of (Name of Place), now residing at Allahabad, do hereby agree to indemnify you to the extent of any claim not exceeding the amount hereinbefore mentioned which may be preferred against you, and which you may have to lawfully discharge.

 

 

Dated._________, 20 _____

_________________

Signatures