GENERAL GIFT DEED 

KNOW ALL ME BY THESE PRESENTS that I, ___________________ etc. (Donor) do hereby freely, voluntarily and out of my natural love and affection for the Donee do hereby transfer unto _______________ etc. (Donee).

ALL THAT (Parcels) valued at Rupees ______________  (Rs____________________) only; TO HOLD the same unto and to the use of the said __________________, his heirs, successors and assigns, absolutely and forever AND that the said _________________ does hereby, accept the said gift made hereunder.

 

 

IN WITNESS WHEREOF we the said Donor and the said Donee have hereto at ___________

Signed these presents the ______________ day of __________ 20_____

 

 

 

WITNESSES:

1.      ________________________________                                                              Donor

2.      ________________________________                                                              Donee