APPOINTMENT OF ARBITRATOR BY THIRD PARTY

To,

            The Arbitral Tribunal,

            ___________ (address)

 

Date: ________

Between

_______________

v/s

______________

Subject: - Appointment of the Arbitrator by the mode of institutional appointment.

It is requested by both the parties to the arbitral tribunal for the appointment of the arbitrator because both the parties fail to appoint an arbitrator. Both the parties in dispute has nominated few names but unable to reach a conclusion such appointment.

            So hereby both the parties request the arbitral tribunal to appoint the arbitrator on behalf of the parties in dispute.

Yours sincerely

Thank you.

 

Signature

Party 1

____________

Party 2

____________