CHALLENGE TO APPOINTMENT OF ARBITRATOR

To,

                _______________ (Other Party name, address)

                _______________ (1^st Arbitrator)

                _______________ (2^nd Arbitrator)

                _______________ (3^rd Arbitrator)

Subject:- Challenge to appointment of Arbitrator.

It is hereby informed that I being a party in a dispute between ____________ and _________, challenges the appointment of the Arbitrator ____________ (name of the arbitrator), and summon all the arbitrator and the other party in the dispute for the appointment of Mr. __________ (Arbitrator challenged).

So I request all to take it in consideration until further notice.

Thank you.