Notice of Demand on Guarantor

 

Date:

To [Guarantor]:

Dear Sir,

The undersigned is the holder of your guarantee, wherein you guarantee the debt owed to the undersigned by:

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Please be advised that the payment of the said debt is in default. Demand is therefore made upon you, as a guarantor, to fully pay the outstanding debt due to the undersigned in the amount of Rs______

Yours very truly,

 

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