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  • Deeds & Drafts / Notice-of-Dishonoured-Cheque

Deeds & Drafts

Notice of Dishonoured Cheque

 

Date:

To:

Dear Sir,

Your cheque in the amount of Rs_______, tendered to us on______________, has been dishonoured by your bank.

Unless we receive good funds for the said amount within three days of receipt of this notice, we shall have no alternative but to commence legal action for its recovery.

Yours very truly,

 

___________


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