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  • Deeds & Drafts / Notice-of-dissolution

Deeds & Drafts

Notice of dissolution

 

To (name of partner to whom notice is given)

 Pursuant to clause _________ of our partnership agreement (or deed of partnership) dated the __________________ day of ____________ I hereby give you notice dissolving the partnership subsisting between us on the_____________ day______of________ next (being the end of the current financial year of the partnership) (and pursuant to clause.___________ of the said agreement (or deed) I hereby exercise my option to purchase on the date of dissolution your share in the partnership on the terms therein stipulated).

 Dated the _______day of_____

 

[Signature of Partner giving notice]


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