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  • Deeds & Drafts / Notice-of-increase-of-rent-on-account-of-increased-rates

Deeds & Drafts

Notice of increase of rent on account of increased rates

Dated:

To___________tenant of_______________

I hereby give you notice that the rates on the abovementioned premises have been increased as from ___________from Rs. _______ per annum (or half year) to Rs.___________per annum (or half-year) and that the rent lawfully recoverable from you as tenant will be increased as from________to______ Rs_______  per annum. There will be due from you on the day after the service of this notice the sum of Rs_______ being arrears of the above increase for _______ rental period(s).

 

 

[Signature of Landlord]


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