Demand of possession
Date:
I hereby (as agent on behalf of (landlord) require you forthwith to quit and deliver up possession of the premises known as _____________situate at ______________ lately held by you under a lease (or under an agreement) dated .____________ and made between (parties) the term created by the said lease having expired (or having been duly determined by notice which expired) on the ________________ day of ________________ last (or your tenancy under such agreement having expired (or having been duly determined by notice to quit which expired) on the ____________ day of ___________ last).
[Signature of Landlord or Agent]
