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  • Deeds & Drafts / Notice-of-retirement

Deeds & Drafts

Notice of retirement

 

To (name of partner or partners other than the partner giving notice). I HEREBY GIVE YOU NOTICE under clause __________of our partnership agreement (or deed of partnership) dated the ______________ day of __________ of my intention to retire from the partnership subsisting between us as from and immediately after the ____________ day of _________ next (being the end of the current financial year of the partnership).

Dated the ____day of______

 

[Signature of Partner giving notice]


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