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  • Deeds & Drafts / Notice-of-Revocation-of-Guarantee

Deeds & Drafts

Notice of Revocation of Guarantee

 

Date:

To:

Re: Certain guarantee provided to you by the undersigned guaranteeing the credit of _______________

 Dear Sir,

Please take notice that effective upon receipt by you of this notice of revocation, the undersigned shall not be obligated on the guarantee for any future or further credit extended by you to the above named. Yours

Very truly

 

_____________


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