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  • Deeds & Drafts / Notice-of-withheld-delivery

Deeds & Drafts

Notice of withheld delivery

 

Date:

To: (Customer)

Dear Sirs,

We refer to your order for certain goods dated the________day of_________, 20_______

 We are withholding delivery for the reason(s) checked below:

(1) Required payment has not been made.

(2) You repudiated or withdrew your contract to buy.

(3) You failed to furnish required shipping instructions.

(4) Certain goods are back ordered and shipment will be made in single lot. Others:

 

Yours very truly,

 

_____________


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