Notice requiring payment of mortgage debt
To A., (Mortgagor)
TAKE NOTICE that we, B., of, etc., and C., of, etc. mortgagees, hereby require you to pay off the principal moneys owing to us on the security of a mortgage dated, etc., and made, etc., together with all interest thereon, and further, that in default of your so doing for a period of __________ from the service hereof, we intend to sell the property subject to such mortgage or such portion thereof as we may think fit.
AS WITNESS, etc.