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  • Deeds & Drafts / Affidavit-of-service-of-notice-on-Contributory

Deeds & Drafts

Affidavit of service of notice on Contributory

Company Petition No

Date

I,________________________________________________ (name and description of deponent), of_______________________________ solemnly affirm and say as follows:-

I.              I did on the ______________________________ day of_______________ 20_____ in the manner hereinafter mentioned serve a true copy of the notice now produced and shown to me and marked _A_ upon each of the respective persons whose names, descriptions and addresses appear in the second and third columns of the first schedule to the list of contributories of the said company settled by the Official Liquidator of the said company on the___________________________ day of and now on the file of the proceedings of the said company. In the tabular form at the foot of such copies respectively I inserted the number of list, name, description, appear, in what character included, the number of shares [or extent of interest] and the amount called up and the amount paid up in respect of the shares [or interest] of the person on whom such copy of the said notice was served, in the same words and figures as the same particulars are set forth in the said schedule.

II.             I serve the said respective copies of the said notice duly addressed to such persons respectively according to their respective names and addresses appearing in the said schedule by registered post on________________ at the post office at___________ and the postal receipts and acknowledgements received from the said post office in respect thereof are annexed hereto. In the following cases, either the notices were returned unserved or the notices have not been returned nor the acknowledgements received:

 

Number

Name

Whether notice was returned unserved or whether on list of persons notices not returned nor acknowledgement received

 

Solemnly affirmed, etc.

 

Deponent


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