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  • Deeds & Drafts / Affidavit-of-service-of-PetitionApplication-on-Liquidation

Deeds & Drafts

Affidavit of service of Petition/Application on Liquidation

 

 

Company Petition No

Date

 

In the matter of a petition/application, dated _______ for _________________________I,_________________________________________________________, of etc__________________________________ solemnly affirm and say as follows:.

That I did, on_______________ day, the______________________ day of_________________________ 20_____, serve [name and description] the Liquidator of the above-named company, with a copy of the above-mentioned petition/application, duly sealed with the seal of the Court, by delivering the same personally to the said______________________ at [place, at_________________ O’clock in the_______________________ noon][or by sending the same by registered post addressed to the said liquidator at ___________.The postal receipt and acknowledgement are annexed hereto.

 

The copy served is a copy of the said petition/application now produced and shown to me marked.

 

A.    Solemnly affirmed, etc.


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