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  • Deeds & Drafts / Affidavit-verifying-Accounting

Deeds & Drafts

Affidavit verifying Accounting

 

I,____________________________________________ the Official Liquidator of the above-named company solemnly affirm and say:.

That the account hereto annexed and marked .A. contains a full and true account of my receipts and payments in the winding-up of the above-named company from the___________________________ day of_______ to the______________ day of________ inclusive and that I have not nor has any other person by my order or for my use-during such period, received or paid any monies on account of the said company other than and except the items mentioned and specified in the said account. I further say that the particulars in the annexed account marked .A. with respect to the proceedings in and position of the liquidation, are true to the best of my knowledge and belief.

 

Solemnly affirmed by the Official Liquidator of this Court at _____________________________________ this__________________ day of______.

Before me

 

Official Liquidator

 

 

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