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  • Deeds & Drafts / SPONSORSHIP-AFFIDAVIT

Deeds & Drafts

SPONSORSHIP AFFIDAVIT

1.    Sponsor(s) name:

2.    Sponsor(s) address:

3.    Sponsor(s) occupation:

4.    Sponsor(s) earnings: (to be supported, where applicable, by a certificate of employment indicating emolument earned)

5.    Other evidence of financial standing:

a.    I hold_______________________________________________________ in __________________________________________ Bank (amount)

b.    I own property/properties Situated__________________________________ __________________________________________________________________________________________________________________________________________________________________________________________ (to be supported by Bank Pass Book, title deed to property or other evidence of ownership of immovable property in the foreign country concerned)

6.    Number, date and office of issue of a passport of or Identity Certificate of Sponsor:. _____________________________________________________________________________________________________________ (Passport or Identity Certificate to be attached)

7.    Names, address and relationship of dependents in India who are being sponsored:.

 

Name Address Relationship

1________________________________________________________________________

2________________________________________________________________________

3________________________________________________________________________

8.    Particulars of remittances, if any, received from India for education/ maintenance etc.: During the past six months I have received remittances from India for my education/maintenance or for any other purpose as follows: No. Amount Purpose Number & date Office of Reserve Bank(s) Reserve Bank Permit issuing the permit

a.    ______________________________________________________________

b.    ______________________________________________________________

c.    ______________________________________________________________

d.    ______________________________________________________________

 

I______________________________________________________ son of____________________________________________________ hereby solemnly declare that I undertake to bear the cost of passage (s) of the above-named person(s) from India to___________________ (country) in rupees/sterling/dollar and to maintain him/her/them during his/her/their stay in_____________________ (country).

 

Date _____________________________________

(Signatory of Sponsor)

 

 

Note : This affidavit should be sworn before a Notary Public or a Diplomatic/ Consular Officer of the Indian High Commission or Embassy in the country of the sponsor, who is authorized to a administer oaths.


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