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  • Deeds & Drafts / Application-for-transfer-of-case

Deeds & Drafts

Application for transfer of case

IN THE COURT OF DISTRICT JUDGE, _____

In the matter of:

_____    Versus     _____

SUIT FOR PERMANENT INJUNCTION

(Pending in the court of _____ and fixed for _____)

 

APPLICATION FOR TRANSFER OF THE SUIT TITLED AS “_____ VERSUS _____” FROM THE HON’BLE COURT OF _____ TO THE HON’BLE COURT  OF _____

 

AFFIDAVIT

I, _____ son of _____ Resident of _____, Tehsil & Distt . _____, do hereby solemnly affirm and declare as under:-

1.That the deponent has filed the application for transfer of the case, the contents of which are true and correct to the best of my knowledge and nothing has been concealed therein.

Deponent

Verification:-

Verified that the above contents of this affidavit are true and correct to the best of my knowledge and belief and nothing has been concealed therein.

Verified at _____ On _____

Deponent

 

 


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