I_________(Name of the seller), hereby sell, transfer and convey all rights, title and interest in the following described vehicle to_____________ for and in consideration of the total sum of___________, inclusive of all sales tax, paid in the form of the following method______, the receipt and sufficient of which is acknowledged

 

Model	Material	Year	Price
Body type	Color	Vehicle chasis number:
Customers signature:

 

The condition of the car is____

Buyers information

Name:

Address:

Contact Number:

 

 

Authorized signature:

Dated: