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  • Deeds & Drafts / RECEIPT-BY-BENEFICIARY-FOR-TRUST-INCOME

Deeds & Drafts

 

I_____________, have received from___________(Trustee) as trustee of the ________ trust and trustee of the _________ Trust what has been represented to me by the trustee t be of a complete accounting of his or her administration of the trusts as of _________. I have also received a share of certain real property to which I am entitled under the instruments that govern the trusts. In consideration of my receipt of the Account and of my share of the property I hereby approve ratify and confirm all of the acts and transactions of the trustee set forth in the Account and I accept the Account as final and conclusive regarding the matters fairly represented therein.

 

 

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