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  • Deeds & Drafts / RENT-RECEIPT

Deeds & Drafts

Date:___________

 

To,

__________________(name and address of the tenant)

 

Received from_____________(Name of the tenant) the sum of Rs._________ which is rent for the period of __________ for the premises for the above mentioned address.

 

 

____________________

(Name and signature of Landlord)


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