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  • Deeds & Drafts / RECEIPT-BY-RETIRING-PARTNER

Deeds & Drafts

I,_______(Name of retiring person) hereby acknowledge to have received from shri________(Continuing partner) the sum of Rs.____ (in words) only being the full amount of all moneys due or owing to me in respect of my share in the partnership business carried on under the firm name and style of M/s._______ with said shri ____ up to dated, the date of my retirement from the said partnership.

Date:

 

Signature of Retiring partner

 

Witnesses

1.

2.


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