Seller:

____________(Name and address)

____________

Purchaser

_____________(Name and address)

_____________

The vendor agrees to sell and the purchaser agrees to buy the property, being the land and the goods, for the price and on the terms set out in this contract.

The purchaser has paid and the seller confirms receipt of Rs._____

as payment towards the item being sold.

Other Information:

 

The purchaser and seller both acknowledge receipt of the deposit being paid toward the item as described herein and acknowledge that as of the date indicated, the entirety of the above is accurate.

 

Date:

Sellers Signature:

Purchaser Signature: