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  • Deeds & Drafts / RECEIPT-FOR-PECUINARY-LEGACY-PAYABLE-TO-AN-INSTITUITON

Deeds & Drafts

             RECEIPT FOR PECUINARY LEGACY PAYABLE TO AN INSTITUITON

 

 

I,_______ the undersigned approved the accounts dated______ and hereby acknowledge to have received from_____ the personal representative of the above named deceased the sum of ________ needs to be payable to the ________(Name of the institution), and acknowledge this is paid full and final satisfaction of my entitlement to the account of _______(deceased Name).

 

Dated this ____ day of____ 20__

Signature:

Full Name:

 

 


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