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  • Deeds & Drafts / RECEIPT-FOR-PRELIMINARY-DEPOSIT-WITH-ESTATE-AGENTS

Deeds & Drafts

               RECEIPT FOR PRELIMINARY DEPOSIT WITH ESTATE AGENTS

 

Name of the company:

Address of the company:

 

I, _____ hereby declare that the amount received from ______ (Name of the buyer), the sum of Rs._______ be held and uncashed until acceptance of this offer, as deposit on the account of the total purchase price of _______ for purchase of that certain real property and all improvements located thereon situated in_____ country of _____ described as follows:_________________

 

Name of the Estate agent:

Address:

 

Name of the Buyer:

Address

 

Dated this  on____ day of____ 20__

 

Authorized Siganture

 


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