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  • Deeds & Drafts / RENT-RECEIPT-IN-BILL-FORM

Deeds & Drafts

                                     RENT RECEIPT IN BILL FORM

 

 

Date:                                                                            Receipt Number:

From:                                                                           To:

Rental property:

 

Received by

 

 Amount to be received

 

Amount received

 

Balance due

 

Paid by

 

Cash

Check

Money Order

Other

 

    


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