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  • Deeds & Drafts / RECEIPT-ACCOMPANYING-A-PRONOTE

Deeds & Drafts

                               RECEIPT ACCOMPANYING A PRONOTE

 

 

Amount:                                                                        Date:

Place:

 

I,______________(Name), make commitment to pay _______(Name of the company), the sum of Rs. ________. Repayment is to be made in the form of equal payments at the interest rate of ___ of Rs.___ payable on the 1st of each month, beginning from________ until the total amount of debt is paid.

 

In Witness whereof, I set my hand under seal this ____ day of_____ 20__ and I acknowledge receipt of a completed copy of this instrument.

 

(Signature of borrower)


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