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  • Deeds & Drafts / Receipt-by-beneficiary-on-final-distribution-of-trust-fund

Deeds & Drafts

              Receipt by beneficiary on final distribution of trust fund

 

 

I have received from_______(Trustee), as trustee of the ___________ Trust and trustee of the ______ Trust what has represented to me by the Trustee to be a complete accounting of administration of Trust as of ______. In consideration of my receipts of account , I hereby approve, ratify and conform all of the acts and transactions of the Trustee set forth in the Account, and I accept the account as final and conclusive regarding the matters fairly represented  therein.

 

Dated this ____ day of ____ 20__

 

Signature:

 

 

 

 


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