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  • Deeds & Drafts / RECEIPT-BY-LEGATEE-ON-SPECIFIC-PROPERTY

Deeds & Drafts

                         RECEIPT BY LEGATEE ON SPECIFIC PROPERTY

 

I,________ s/o _____,_______(Address) have received on this day of _____ from sh. _____, s/o_____, ____(Address) the property of my share_________________( description of the property). I hereby confirm that the above mentioned property is well maintained and accept the property with full satisfaction of all my claims on the property.

 

Signed by _______ on this day of _____ in the presence of the following witness

Witnesses

1.

2.


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