Receipt by solicitor of judgment creditor on satisfaction on judgment debts
I,_______ (Name),s/o_____,_________(Address), hereby acknowledges and confirms that the judgment owned to ____________(Name) herein called as the creditor was paid or otherwise satisfied on_____ day of ___ 20__, that the judgment was fully paid or satisfied to the judgment debtors.
Dated on ____day of ___ 20__
Signature:
