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  • Deeds & Drafts / RECEIPT-FOR-SOLICITORS-FOR-SUM-OF-MONEY-PAID-BY-CLIENT-ON-ACCOUNT-OF-COST

Deeds & Drafts

RECEIPT FOR SOLICITORS FOR SUM OF MONEY PAID BY CLIENT ON

                                   ACCOUNT OF COST

 

Name of the Solicitor:                                                Date:

Address:

 

 

Received from __________________________ on the Account of __________________ of the sum of Rs.___________ being the payment of______________

 

Rs.__________                                                   

                                                                               Signature of Solicitor

Cash/cheque No:

File No.


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