RECEPIT OF DOCUMENTS DEPOSITED UNDER AN EQUITABLE      

                              MORTGAGE

 

This equitable Mortgage is made the ________. Day of ____,20____ between A.B, aged ___ of the one part and B.B aged  ___ etc of the other part.

Whereas the said B. has advanced to the said A.A the sum of Rs._____ only, Now in consideration of such advances aggregating the aforesaid sum of Rs.___ only. A.A has on this day of ____ 20__ deposited with the said B_______ the deeds and documents pertaining to the _______(description of the property ), with the repayment of the mortgaged money the documents shall be returned to the A.A

 

Dated this on ____ day of __ 20___

 

Authorized Signature