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  • Deeds & Drafts / ACKNOWLEDGMENT-OF-TITLE-TO-LAND

Deeds & Drafts

                                 ACKNOWLEDGMENT OF TITLE TO LAND

 

 

This is to acknowledge that ____________________ (description of property) is now registered to____________(Name of the person) is the absolute owner of the land comprised in the above mentioned title, subject to the entries relating to the registration of land.

 

Signature__________

Date:


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