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  • Deeds & Drafts / ACKNOWLEDGMENT-OF-PART-PAYMENT-OF-A-DEBT

Deeds & Drafts

                  ACKNOWLEDGMENT OF PART PAYMENT OF A DEBT

 

Date:__________

I___________ (Name), S/o. Sh.________ hereby acknowledgment that I have paid Rs_____ in part payment of the debt of Rs._________(Rupees in words) borrowed by me from sh._________ S/o Sh._____________ R/o____________ on a promote executed by me in his favor on (Date)___________

 

__________

(Signature)


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