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  • Deeds & Drafts / Acknowledgement-that-access-of-light-to-windows-is-enjoyed-by-consent-of-the-owner-of-the-adjacent-land

Deeds & Drafts

Acknowledgement that access of light to windows is enjoyed by consent of   

                                                   the owner of the adjacent land

 

I,_______ hereby acknowledges and confirms that the I am having the complete ownership of the stated adjacent property,______________(description of the land) gives the permission to enjoy the access of light to windows is enjoyed by___________(Name of the person who enjoys the access of light to windows) is best of my knowledge and with consent, which is adjacent to the land to the said person.

 

Signature

 

Dated this on____ day of ___ 20___


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