Certificate to be furnished by authorized selling agent/distributor as seller of machinery (To be furnished in Stamp paper as per Stamp Act) (Stamp Paper should be purchased in the name of the SELLER) (At present not less than Rs.80/- Stamp Paper)
To
The Head of Unit, Address India.
Dear Sirs,
We the Undersigned ……………………………………………………………………………...
hereby guarantee satisfactory operation of …………………………………………………. supplied by
us to you against your purchase order No………………………………………….for a period of
………. calendar months from the date of commissioning or ………. months from the date of
receipt of material at site whichever is earlier and shall be responsible for failure of the
material to conform to the standard of performance, proficiency, production and / or out-turn
stipulated or implicit in the order and for any defects that may develop under proper use arising
from the use of faulty materials, design or workmanship in the supply made and shall remedy such
defects at our cost.
for……………………………… Station : (Signature with Name and Designation) Date :
Company Seal
Witness:
1……………………………………………… Signature with Name, Designation & Address.
2………………………………………………. Signature with Name, Designation & Address
