Mandate Letter. Declaration for advances to Joint Account Holders
To, Date :
Bank Name,
Branch.
Sir,
Re : Current / Saving Bank Account No.
In the name (s), of
I / We have given my / our authority to Mr. / Mrs. / Miss to draw and sign cheques on my / our Current / Saving Bank Account with you whether the same is in credit or otherwise; and to endorse cheques, drafts, bills of exchange, hundies, dividend warrants and interest coupons payable to me / us and to accept bills of exchange or hundies drawn upon me / us and I / we hereby acknowledge and hold myself / ourselves liable thereon. In the same way as if signed by my self / ourselves.
You may treat this authority is continuing until I / we give you notice to the contrary in writing.
Yours faithfully,
Mr. / Mrs. / Miss
will sign as
WITNESS
( signature and address )
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NOMINATION (Nomination Form)
Nomination under Sec. 45ZA of the Banking Regulation Act, 1949 and rule 2(1) of the Banking Companies (Nomination) Rules, 1985 in respect of Bank Deposit.
I / We (Name & Address) nominate the following person to whom in the event of my/our/minor’s death the amount of the deposit in the account, particulars whereof given below, may be returned by Bank of _______, _________________ Branch.
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Nature of Deposits |
Distinguishing No. |
Additional details, if any |
Name of Address of Nominee |
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Relationship with Depositor, if any |
Age |
If nominee is minor, Date of Birth |
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As the nominee is a minor on this date I/We appoint ___________ to receive the amount of the deposit in the account on behalf of the nominee in the event of my/our/minor’s death the minority of the nominee.
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Place :
Date :
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Signature(s) thump impression of Depositor(s)
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Signature of witness(es) |
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Where deposit is made in the of a minor, the nomination should be signed by a person lawfully entitled to act on behalf of the minor.
Strike out if nominee is not a minor Thumb impression(s) shall be attested by two witnesses.
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ACKNOWLEDGEMENT
Received on nomination form no. DA-1 for making nomination from in respect of (Name of Deposit Holder/s) (Name of the Account) |
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Deposit Account No. Date :
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For BANK NAME ________
Authorised Signatory
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