Acknowledgement of right to production of deeds and undertaking for safe custody thereof by one purchaser to another
I, ________ hereby confirms and acknowledges that the production of deeds and safe custody of the deeds of title and documents relating to the purchase is herewith transferred to the______________( Name of the other purchaser) for safe custody.
Dated this on _____ day of ____ 20__
Signature:
Name of the purchaser:
Signature of the purchaser:
