DECLARATION BY OWNER THAT HOUSEHOLD FURNITURE AND GOODS ARE FREE FROM ENCUMBRANCES
Date:-
Place:-
I Mr. ________ age _____ of __________ (address) hereby state that the furniture in Flat/house no. ______________ (address of the property where the furniture is) is fresh and useful and free from any encumbrances and shall be used to its optimization.
I hereby state that the information above stated is true and undisputed.
Thank you,
________________
Signature
