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  • Deeds & Drafts / AUCTIONEERS-LETTER-CONFIRMING-FURTHER-INSTRUCTIONS

Deeds & Drafts

AUCTIONEER’S LETTER CONFIRMING FURTHER INSTRUCTIONS

To

_________________ (name of seller)

_________________________

_________________________ (address of seller)

 

LETTER CONFIRMING THE FURTHER INSTRUCTIONS OF THE SELLER

 

  1. The auction for ___________________________________________ is to take place at ____ (time) on __/__/20__ at ____________________________ (address).
  2. The seller has further instructed the auctioneer to ________________ ________________________________________________________.

 

This is in confirmation of the further instructions that the seller has provided the auctioneer with, regarding the conduct of the auction, in the letter dated __/__/20__. In case of any dispute with regard to these further instructions, this letter will be final with regard to the instructions mentioned herein. However, in case the dispute extends beyond the instructions stated in this letter, other communications between the parties shall be referred to.

 

 

_____________________ (name of seller)

_____________________

Seller’s Signature

_____________________ (name of auctioneer)

_____________________

Auctioneer’s Signature

­­­­­­­­_____________________ (name of witness)

_____________________

Witness

 

Dated: __/__/20__


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