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  • Deeds & Drafts / DECLARATION-THAT-A-PERSON-ALIVE-IS-THE-PERSON-TO-WHOM-MONEY-OR-PROPERTY-IS-PAYABLE-OR-TRANSFERABLE

Deeds & Drafts

DECLARATION THAT A PERSON ALIVE IS THE PERSON TO WHOM MONEY OR PROPERTY IS PAYABLE OR TRANSFERABLE  

Date:-

Place:-

 

I hereby declare that if Mr. ______________ is alive on ___________(date) then all the money and property shall be transferable to him directly.

 

I hereby declare that above mention is true and undisputed and stated in good conscience.

 

Thank you,

 

 

___________________ 


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