TITLE DEED
Mortgaged property: ______________________________________
Mortgagor(s): _____________________________________
Borrower(s): _________________________________
I _________________________________________ Solicitor of mortgagor of _________________ hereby acknowledge that I have this day recived from _________________________ [mortgagee solicitor’s].All the document of title relating to the schedule hereto which relate to mortgaged to the said by a mortgage date __________________ which mortgage has been this day paid off by me.
The schedule above reffered
to:__________________________________________________________________________[list of the document].
Signature: ________
Dated :
